Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Uttarakhand - Subsection Section 47(6) in Swami Rama Himalayan University Act, 2012 (6)The directions of the State Government on the subject arising out of the account and the audit report of the University shall be binding on the University.
