Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 352] [Entire Act]

Bengal Presidency - Subsection

Section 352(f) in Police Regulations, Bengal , 1943

(f)All information received at police-stations regarding the movements of wandering gangs shall be entered in the general diary, and it shall be the duty of Circle Inspectors to see that action under this regulation is promptly taken by station officers.