Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 453] [Entire Act] State of Uttar Pradesh - Subsection Section 453(3) in The General Rules (Civil), 1957 (3)to submit to the Registrar of the High Court after 1st January each year, a certificate as to the condition of the books in the Library;
