Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 78] [Entire Act] Union of India - Section Section 93 in The Finance Act, 2018 93. Amendment of section 122. - In the Customs Act, in section 122, for clauses (b) and (c), the following clause shall be substituted, namely:-"(b) up to such limit, by such officers, as the Board may, by notification, specify.".
