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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(1) in Jammu and Kashmir Chit Funds Act, 2016

(1)No person shall carry on chit business unless he uses as part of his name any of the words "chit", "chit fund" "chitty" or "kuri" and no person other than a person carrying on chit business shall use as part of his name any such word.