Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 218(2)] [Section 218] [Entire Act]

State of Uttar Pradesh - Subsection

Section 218(2)(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)to identify probable causes of accident and unsafe practices in building or other construction work and to suggest remedial measures;