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[Cites 0, Cited by 0] [Section 393(1)] [Section 393] [Entire Act]

Union of India - Subsection

Section 393(1)(a) in The Income Tax Act, 2025

(a)on the entire amount of such income or sum, where the amount or aggregate of amounts exceeds the threshold limit specified in column D, or on sum as per Note 1 for serial number 8(ii), as the case may be;