Gujarat High Court
Ajitsinh Cheuji Rathod vs State Of Gujarat on 30 June, 2023
Author: Samir J. Dave
Bench: Samir J. Dave
R/CR.MA/4305/2023 ORDER DATED: 30/06/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 4305 of 2023
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AJITSINH CHEUJI RATHOD
Versus
STATE OF GUJARAT
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Appearance:
MR SHAUNAK R DAVE(5487) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MS VRUNDA SHAH, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE
Date : 30/06/2023
ORAL ORDER
Under the instructions, learned advocate for the applicant requests to permit the applicant to withdraw this application with a liberty to file appropriate application/proceedings before the appropriate forum.
Permission, as sought for; stands granted. Present application stands disposed of as withdrawn with aforesaid liberty.
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