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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(1) in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

(1)The date of birth of a member of the establishment already entered in the service book shall not be altered except with the previous sanction or under the direction of the Additional Director of Health Services and Family Planning, Chennai.