Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2(36)] [Section 2] [Entire Act] Union of India - Subsection Section 2(36)(i) in The Electricity Act, 2003 (i)any system for the conveyance of electricity by means of main transmission line from the territory of one State to another State;