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State of Rajasthan - Section

Section 40 in Rajasthan Stamp Rules, 2004

40. Accounts etc. to be open to inspection.

- Every vendor shall allow any revenue officer not below the the rank of Naib Tehsildar or any official duly authorised in that behalf by the Collector or by the Government at any time to inspect his register of sales and to examine his license and the stock of stamps in his possession.