Supreme Court - Daily Orders
Uttar Pradesh Real Estate Regulatory ... vs Larsen And Toubro Limited on 18 December, 2024
ITEM NO.6 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25053/2024
[Arising out of impugned final judgment and order dated 01-10-2024
in WRITC No. 16616/2024 passed by the High Court of Judicature at
Allahabad]
UTTAR PRADESH REAL ESTATE REGULATORY AUTHORITY
(UPRERA) & ANR. Petitioner(s)
VERSUS
LARSEN AND TOUBRO LIMITED & ANR. Respondent(s)
(FOR ADMISSION and IA No.241609/2024-EXEMPTION FROM FILING O.T.
IA No. 266262/2024 - EXEMPTION FROM FILING O.T.
IA No. 241609/2024 - EXEMPTION FROM FILING O.T.
IA No. 266964/2024 - INTERVENTION/IMPLEADMENT)
Date : 18-12-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) Mr. Shyam Divan, Sr. Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Sarvesh Singh Baghel, AOR
Mr. Yashvardhan Singh, Adv.
Ms. Aditi Gupta, Adv.
Mr. Madhav Gupta, Adv.
Ms. Pooja Singh, Adv.
For Respondent(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. C.s. Vaidyanathan, Sr. Adv.
Mr. Indranil Deshmukh, Adv.
Mr. Raunak Dhillon, Adv.
Ms. Saloni Kapadia, Adv.
Mr. Avishkar Singhvi, Adv.
Ms. Aishwarya Gupta, Adv.
Mr. Karan Gandhi, Adv.
Mr. Anchit Jasuja, Adv.
Mr. Yash Johri, Adv.
Ms. Sakshi Raman, Adv.
M/S. Cyril Amarchand Mangaldas Aor, AOR
Signature Not Verified
Digitally signed by
RADHA SHARMA
Date: 2024.12.20
Mr. Shashank Shekhar Singh, AOR
17:06:37 IST
Reason: Mr. Abhinav Singh, Adv.
1
Mr. Amrish Kumar, AOR
Ms. Aishwarya Bhati, A.S.G.
Mr. Madhav Singhal, Adv.
Mr. Suyash Pandey, Adv.
Ms. Chitrangda Rashtravara, Adv.
Mr. Vaishnav Kirti Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned senior counsel appearing for the petitioners sought time to file rejoinder.
Hence, list the matter on 17.01.2025. Interim order to continue till the next date of hearing.
(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 2