Supreme Court - Daily Orders
Suresh Dattu Bhojane vs The State Of Maharashtra on 31 August, 2023
Bench: Abhay S. Oka, Pankaj Mithal
1
ITEM NO.101 COURT NO.7 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 412/2012
SURESH DATTU BHOJANE & ANR. Appellant(s)
VERSUS
THE STATE OF MAHARASHTRA Respondent(s)
([ PART-HEARD BY : HON'BLE ABHAY S. OKA AND HON'BLE PANKAJ MITHAL ,
JJ. ] )
WITH
Crl.A. No. 651/2013 (II-A)
( FOR GRANT OF BAIL ON IA 181672/2019)
Date : 31-08-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s) Mr. Sudhanshu S. Choudhari, AOR
Mr. Nitin S.tamwekar, Adv.
Mr. Sesatalpa Sai Bandharu, Adv.
Mr. K. Rajeev, AOR
For Respondent(s) Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Ms. Yamini Singh, Adv.
Mr. Anoop Raj, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Registry to provide a scanned copy of the Signature Not Verified documents at Exhibit 145 from the record of the Trial Digitally signed by Charanjeet Kaur Date: 2023.09.01 17:00:19 IST Reason: Court to the learned counsel for the appellants in Crl.A. 412/2012 Etc. 2 Criminal Appeal No. 651/2013.
We permit the appellants to place on record the said copy along with its English translation.
List as part heard on 06.09.2023 as a first item.
[CHARANJEET KAUR] [AVGV RAMU]
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Crl.A. 412/2012 Etc.