Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(bb) in The Mamlatdar's Courts Act, 1906 (bb)the nature and situation of the impediment erected and the situation of the lands which are adjacent to each other and the nature of the relief sought ;
