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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Sikkim - Subsection

Section 61(1) in Sikkim Shops and Commercial Establishments Act, 1983

(1)No fine shall be imposed on any person employed save in respect of such acts and omissions on his part as the employer, with the previous approval of the State Government or of the Chief Inspector may have specified by notice under sub-section (2).