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State of Madhya Pradesh - Section
Section 2 in The M.P. Land Utilisation Laws Repealing Act, 1961
2. Repeal of certain enactments.
- The enactments specified in the Schedule are hereby repealed.The Schedule(See Section 2)| Year | No. | Enactments |
| (1) | (2) | (3) |
| 1950 | 38 | The Madhya Bharat Land Utilisation Act, Samvat 2007. |
| 1947 | V | The United Provinces Land Utilisation Act (1947), as extendedto the former Bhopal State by Government of India, Ministry ofStates Notification No. 136-J, dated the 3rd November, 1950. |
| 1954 | XXII | The Rajasthan Agricultural Lands Utilisation Act, 1954. |