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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Uttarakhand - Subsection

Section 60(2)(a) in Uttaranchal Value Added Tax Act, 2005

(a)the name, address and registration certificate number [i.e. Taxpayer's Identification Number (TIN)] [Words inserted vide Notification No. 331/XXXVI(3)/2010/52(1)/2010, dated 06-10-2010.] of the selling registered dealer and the date from which the registration is effective;