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State of Assam - Section

Section 63 in The Bodoland Autonomous Council Act, 1993

63. Official language.

- Subject to the provisions of Arts. 345 and 350-A of the Constitution and the Assam Official Language Act, 1960 (XXXIII of 1960) the General Council my lay down policy with regard to the use of Bodo Language as medium of official correspondence within the Council Area.