Delhi High Court - Orders
Mrs. Jyoti Goyal vs Union Of India & Ors on 9 August, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11026/2024
MRS. JYOTI GOYAL .....Petitioner
Through: Mr. Ashish Aggarwal, Mr. P.
Gupta and Ms. Tanya Jain,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Neeraj, SPC along with Mr.
Vedansh Anand, GP for UOI.
Mr. Shubham Tyagi, SSC along
with Ms. Soumya Singh, Adv.
for R-2 & R-3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 09.08.2024 CM APPL. 45589/2024 (Dispensing with filing Certified Copy) Allowed subject to all just exceptions.
Application stands disposed of.
W.P.(C) 11026/2024, CM APPL. 45588/2024 (Interim Stay) We take notice of a challenge which stands raised and which pertains to the import of lenses by the writ petitioner. According to the respondents, the same are likely to be classified as medical devices.
However, we note that neither under the Drugs and Cosmetics Act, 1940 nor under the Medical Devices Rules, 2017 are these products classified as such.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2024 at 22:18:09 Learned counsel for the respondent prays for time to obtain instructions.
Let the matter be called again on 04.09.2024.
YASHWANT VARMA, J RAVINDER DUDEJA, J AUGUST 09, 2024/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2024 at 22:18:09