Section 2(b) in Bombay Khadi and Village Industries Act, 1960
(b)'Khadi' means any cloth woven on handlooms in India from cotton silk or wollen yarn handspun in India or from a mixture of any two or all of such yarns and certified as Khadi by the Khadi and Village Industries Commission established under the Khadi and Village Commissioner Act, 1956 (LXI of 1956).
