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[Cites 0, Cited by 0] [Section 36G(2)] [Section 36G] [Entire Act]

State of West Bengal - Subsection

Section 36G(2)(d) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(d)The accounts of the Board in respect of each market year shall be audited within three months of the closing of the market year, by such auditor as may be approved by the State Government, and the fees payable to such auditor and the other expenditure incurred for audit shall be paid out of the West Bengal State Marketing Board Fund.