Karnataka High Court
Sri B V N Teachers Training Institute vs The State Of Karnataka on 12 April, 2018
Author: A.S.Bopanna
Bench: A.S. Bopanna
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 12TH DAY OF APRIL, 2018
BEFORE
THE HON'BLE MR. JUSTICE A.S. BOPANNA
WRIT PETITION NO.26661/2017
&
WRIT PETITION Nos.27768-27967/2017,
27968-27972/2017 & 27973/2017 (EDN-RES)
BETWEEN:
SRI B.V.N. TEACHERS
TRAINING INSTITUTE
4TH CROSS ROAD,
ROBERTSONPET,
K G F - 563122
REP. BY ITS PRINCIPAL
SRI N. VENKAT REDDY
S/O. LATE K. NARAYANAPPA
AGED ABOUT 55 YEARS
# 946, 7TH CROSS, SWARNA NAGAR
ROBERTSONPET, K.G.F
KOLAR - 563122 ...PETITIONER
(BY SRI S.SARAVANA, ADV. FOR
SRI D.R. RAVISHANKAR, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF HIGHER EDUCATION
VIKASA SOUDHA
BANGALORE - 01
REPRESENTED BY ITS
PRINCIPAL SECRETARY
2. DIRECTOR OF STATE EDUCATIONAL
AND RESEARCH TRAINING
100 FEET ROAD, BSK II STAGE
BENGALURU - 560 041
REPRESENTED BY ITS DIRECTORS
2
3. DIRECTOR (OTHER EXAMINATIONS)
KARNATAKA SECONDARY EDUCATION
AND EXAMINATION BOARD
MALLESHWARAM
BENGALURU - 560003
4. DISTRICT INSTITUTE OF
EDUCATIONAL & TRAINING
CHIKKAHASALA
KOLAR - 563112
REPT. BY ITS PRINCIPAL
5. A. SANDEEP KUMAR
S/O. A. ANJANEYULU GOUD
AGED ABOUT 32 YEARS
6. ADE VIKRAM
S/O ADE GANGARAM
AGED ABOUT 21 YEARS
7. ADILAKSHMI VANKA
D/O. CHINA PARAMESHU
AGED ABOUT 34 YEARS
8. ALLA CHANDRA RAO
S/O ALLA POLAYYA
AGED ABOUT 20 YEARS
9. APPARAO GALLELI
S/O. KARRANNA
AGED ABOUT 36 YEARS
10. BAKURU THAYA RAJU
S/O BAKURUSADA SIVA RAJU
AGED ABOUT 25 YEARS
11. BHARATHI
D/O. VENKAT REDDY
AGED ABOUT 21 YEARS
12. BOBBILLI CHINNABBAI
S/O. BOBBILI RAMA RAO
AGED ABOUT 30 YEARS
3
13. BODIKA BUCHAMMA
D/O. BOBBILI RAMA RAO
AGED ABOUT 30 YEARS
14. BORAGAM LYKON
S/O MODDANNA
AGED ABOUT 32 YEARS
15. C. SANTHOSH KUMAR
S/O. C.RAMULU
AGED ABOUT 29 YEARS
16. C. SUBRAMANYAM
S/O. M.CHANDRAPPA
AGED ABOUT 26 YEARS
17. C.SUJATHA
D/O. M.CHANDRAPPA
AGED ABOUT 26 YEARS
18. C.ANJANEYULU
S/O. C. BALASWAMY
AGED ABOUT 25 YEARS
19. C VENKATESHWARA RAO TELLAM
S/O CHALAMAIAH
AGED ABOUT 32 YEARS
20. CHINAPARVATHI KORSA
D/O BUTCHANNA
AGED ABOUT 38 YEARS
21. CHITTAPULI SUMATHI
D/O. CHITTPULI NARAYANA PADAL
AGED ABOUT 22 YEARS
22. DASARI NATARAJU
S/O. VENKAT RAO
AGED ABOUT 28 YEARS
23. DURGAMMA KURAM
D/O DEVARAJU
AGED ABOUT 33 YEARS
4
24. EARATA CHITTI BABU
S/O VENKATA RAO
AGED ABOUT 37 YEARS
25. EGUVA MOORTHY C.
S/O. CHINNABBA
AGED ABOUT 34 YEARS
26. EPPALI CHENNAMMA
D/O. RAMULU
AGED ABOUT 26 YEARS
27. GALLELA KESAVA RAO
S/O. GALLELA THYLO
AGED ABOUT 26 YEARS
28. GANDIKOTA HARIPRASAD
S/O. GANDIKOTA CHANDRAMOULI
AGED ABOUT 23 YEARS
29. GANGABHAVANI SUNNAM
D/O VENKATESU
AGED ABOUT 32 YEARS
30. GEDLA MANGA
D/O. GEDLA ARJUNUDU
AGED ABOUT 25 YEARS
31. HARI BABU V.
S/O V. KUPENDRAN
AGED ABOUT 34 YEARS
32. JADHAV KAPIL
S/O JADHAV RAMSINGH
AGED ABOUT 23 YEARS
33. K. YOGANANDA
S/O. KRISHNAPPA
AGED ABOUT 25 YEARS
34. KAKARA NOOKA RAJU
S/O. KAKARA CHANDRA
AGED ABOUT 24 YEARS
35. KAVERI CHENNAIAH
S/O. KESHAVULU
AGED ABOUT 23 YEARS
5
36. KILLO SATHI BABU
S/O. KILLO BOJJANNA
AGED ABOUT 21 YEARS
37. KORRA DOYYANNA
S/O KORRA KOMULU
AGED ABOUT 25 YEARS
38. KOTESWARA RAO KOVVASU
S/O. VENKATESWARA RAO
AGED ABOUT 30 YEARS
39. KOVVASI BABY
D/O. KOVVASI SIRAMAIAH
AGED ABOUT 24 YEARS
40. KOVVASU PRASANTH
S/O KOVVASU NAGESHWARA RAO
AGED ABOUT 21 YEARS
41. KUKATI ARUNAKUMARI
D/O KUKATI NARASIMHULU
AGED ABOUT 26 YEARS
42. KUMARI KUNJA
D/O BHIMARAJU
AGED ABOUT 34 YEARS
43. KUNJAM RAMBABU
S/O KUNJAM GANGA RAJU
AGED ABOUT 22 YEARS
44. KURSAM NAVYA
D/O KURSAM BUTCHIRAJU
AGED ABOUT 32 YEARS
45. KUTHADI NAGESWARA RAO
S/O KURTHADI BOJJAYYA
AGED ABOUT 21 YEARS
46. M ASHOK KUMAR
S/O MUNIRATHNAPPA
AGED ABOUT 20 YEARS
6
47. M MANJULA
D/O BAKKAIAH
AGED ABOUT 29 YEARS
48. M. UTTAM
S/O LAXMAN
AGED ABOUT 34 YEARS
49. MADE RAJU
S/O. MADE BUTCHAYYA
AGED ABOUT 28 YEARS
50. MADE RAMADEVI
D/O. MADE PEDA SATYA NARAYANA
AGED ABOUT 25 YEARS
51. MADE VASANTHI
D/O MADE RAYUDU
AGED ABOUT 24 YEARS
52. MALOTHU MOUNIKA
D/O MALOTHU VENKANNA
AGED ABOUT 20 YEARS
53. MATHSMLA ANASUYA
D/O M. PEDA ANJILAIAH
AGED ABOUT 24 YEARS
54. MIDIYAM VENKATESH
S/O RAMU
AGED ABOUT 21 YEARS
55. MUKKI CHAKRAVARTHI
S/O MUKKI CHIRANJEEVI
AGED ABOUT 24 YEARS
56. MUTCHIKA BHAGYALAKSHMI
D/O MUTCHIKA BULLABBAI
AGED ABOUT 28 YEARS
57. NAGABHUSHANAM PALASI
S/O SANYASHI NAIDU
AGED ABOUT 33 YEARS
7
58. NAGAMANI MADAKAM
S/O BOJJI
AGED ABOUT 34 YEARS
59. NAGARAJU BARSINGI
S/O RAMULAMMA
AGED ABOUT 29 YEARS
60. NAGARAJU ROKHAM
S/O VENKATESWARA RAO
AGED ABOUT 31 YEARS
61. NAIKOM PARUSURAMULU
S/O NAIKOM DONBRU
AGED ABOUT 29 YEARS
62. NARAIMULU P
S/O LAXMAPPA
AGED ABOUT 30 YEARS
63. P GOWTHAMI
D/O P VENKATESH
AGED ABOUT 18 YEARS
64. PALASI VENKATARAVANAMMA
D/O RAMBABU
AGED ABOUT 28 YEARS
65. PANGI BUDDU
S/O PANGI MAHADEV
AGED ABOUT 25 YEARS
66. PARIMALA J
S/O S JAYA PAUL
AGED ABOUT 33 YEARS
67. PAYAM RAJESH
S/O PAYAM MUKARAJU
AGED ABOUT 26 YEARS
68. PERUMULA RENUKA
D/O BALKISTAIAH
AGED ABOUT 22 YEARS
8
69. PITTA KANITH KUMAR
S/O PITTA NAGARAJU
AGED ABOUT 25 YEARS
70. POTAYYA SUNKARI
S/O PEDDABBAI
AGED ABOUT 28 YEARS
71. PUNEM RAMESH BABU
S/O PUNEM GANGARAJU
AGED ABOUT 24 YEARS
72. PYDA VISHNU VARDHAN
S/O PYDA VENKATESWARA RAO
AGED ABOUT 27 YEARS
73. R MADHUMATHI
D/O R RAJENDRAN
AGED ABOUT 25 YEARS
74. R RAJU KUMAR
S/O SURESH
AGED ABOUT 23 YEARS
75. RAJESH KUMAR TALARI
S/O PANTULU
AGED ABOUT 28 YEARS
76. RAJU TELLAM
S/O ARJUNUDU
AGED ABOUT 32 YEARS
77. RAMA KRISHNA KURAM
S/O NAGESWARA RAO
AGED ABOUT 28 YEARS
78. RAMAKRISHNA B
S/O BHEEMANNA
AGED ABOUT 37 YEARS
79. RAMARAO KILLO
S/O POLANNA
AGED ABOUT 33 YEARS
9
80. RAMAVATHI VENKATESH
S/O MOTHILAL
AGED ABOUT 21 YEARS
81. RAMBABU MADAKAM
S/O DURGA RAO
AGED ABOUT 27 YEARS
82. RATOD SUSHMARANI
D/O R. JALAPATHI RAO
AGED ABOUT 21 YEARS
83. S DRAKSHAYANI
D/O R. SEENAPPA
AGED ABOUT 19 YEARS
84. S NEELAVTHI
D/O P SHANMUGAM
AGED ABOUT 35 YEARS
85. SANTHAMMA GUJJU
D/O VENKATA RAO
AGED ABOUT 31 YEARS
86. SANTHARI SANTHIKUMARI
D/O SANTHARI RAMARAJU
AGED ABOUT 22 YEARS
87. SARADA R.
D/O RATHNAPPA
AGED ABOUT 28 YEARS
88. SATYANARAYANA MUTCHIKA
S/O PANDU
AGED ABOUT 32 YEARS
89. SEEDARI DURGA PRIYANKA
D/O SEEDARI RAJARAO
AGED ABOUT 26 YEARS
90. SHASHIKALA M
D/O MOTHIRAM
AGED ABOUT 31 YEARS
10
91. SHYAM SUNDAR RAJU PANGI
S/O GUNDANNA DORA
AGED ABOUT 30 YEARS
92. SONAYI CHINNA RAO
S/O SONAYI SATTI BABU
AGED ABOUT 28 YEARS
93. SOUDHA KUMARI M
D/O KUPPI REDDY M
AGED ABOUT 33 YEARS
94. SRIDEVI SUNNAM
D/O MRAIAH
AGED ABOUT 33 YEARS
95. SUBBARAO PANGI
S/O NARAYANA
AGED ABOUT 29 YEARS
96. SUBRAMANYAM HAREESHBABU
S/O N SUBRAMANYAM
AGED ABOUT 20 YEARS
97. SUKRU NOOKA RAJU
S/O SUURU GOPINADH
AGED ABOUT 24 YEARS
98. SUNNAM KRISHNA BABU
S/O SUNNAM BUTCHANNA
AGED ABOUT 25 YEARS
99. SUNNAM LAKSHMI
D/O SUNNAM VENKATESH
AGED ABOUT 27 YEARS
100. SUREKHA POTTA
D/O SOMARAJU
AGED ABOUT 30 YEARS
101. T SRINIVAS
S/O T CHANDRA SHEKAR
AGED ABOUT 22 YEARS
11
102. TAMA INDIRA
D/O TAMA VENKATESWARA RAO
AGED ABOUT 21 YEARS
103. TAMMALI DATTATREYA
S/O DURGAIAH
AGED ABOUT 38 YEARS
104. TATI BALAJI
S/O TATI PRASAD
AGED ABOUT 26 YEARS
105. TELLAM SURYA CHANDRA RAO
S/O TELLAM PENTAYYA
AGED ABOUT 26 YEARS
106. TELLAM VIJAYA KUMARI
D/O TELLAM JAMPALA RAO
AGED ABOUT 23 YEARS
107. V HANMANTHU
S/O V SAKRU
AGED ABOUT 19 YEARS
108. V SIVAKUMAR
S/O V VENKATESU
AGED ABOUT 24 YEARS
109. V BHASKAR
S/O ESWARAIAH
AGED ABOUT 23 YEARS
110. V BALASUBRAMANYAM
S/O SALLAPURAPPA
AGED ABOUT 23 YEARS
111. VARSAKUMARI
D/O VARSA SRIRAMULU
AGED ABOUT 28 YEARS
112. VEMULA HARIPRIYA
D/O VENULA SATYANARAYANA
AGED ABOUT 24 YEARS
12
113. VENKATA LAKSHMI MADIVI
D/O BHIMA RAJU
AGED ABOUT 29 YEARS
114. VENKATALAKSHMI KANTI
D/O CHELLAYYA
AGED ABOUT 31 YEARS
115. VENKATALAKSHMI MADAKAM
D/O SURAYYA
AGED ABOUT 33 YEARS
116. VENKATESU KANUMULA MALLAYYA
S/O. MALLAYA,
AGED ABOUT 34 YEARS,
117. VENKATESWARA RAO KURAM
S/O. NAGESWARA RAO,
AGED ABOUT 34 YEARS,
118. VIKRAM T
S/O. RAJASEKHAR T
AGED ABOUT 33 YEARS,
119. Y SUJATHA
D/O. Y CHINNAIAH
AGED ABOUT 24 YEARS,
120. YANDAPALLI RAMA TULASI
D/O. YANDAPALLI BUCHAYYA
AGED ABOUT 25 YEARS,
RESPONDENT NOS. 5 TO 120 ARE
STUDENT OF B.V.N.T. T. I.
TELUGU MEDIUM
4TH CROSS, ROBERTSON PET,
K.G.F, KOLAR-563122
121. ABBULUREDDY VALALA
S/O. CHINASOMI REDDY
AGED ABOUT 27 YEARS,
122. ANIL KUMAR REDDY S
S/O. S. CHANDRAMULU
AGED ABOUT 35 YEARS,
123. APPALA NAIDU VANTHALA
S/O. KASSU
AGED ABOUT 28 YEARS,
13
124. AVULA ADI REDDY
S/O. AVULA SUGGI REDDY
AGED ABOUT 25 YEARS,
125. B. VENKATESH
S/O. B. BAYYANNA,
AGED ABOUT 21 YEARS,
126. BADNAINI SAROJINI
D/O. BONJANNA
AGED ABOUT 21 YEARS,
127. BALA RAJU LOTHA
S/O. VENKATESWARLU
AGED ABOUT 29 YEARS,
128. BORAGAM NAGENDRA BABU
S/O. BORAGAM SOMA RAJU
AGED ABOUT 25 YEARS,
129. BORUSU KRISHNA VENI
D/O. B. VENKATA MADHAVA RAO
AGED ABOUT 28 YEARS,
130. BULLI BABU SETTI
S/O. CHELLAYYA
AGED ABOUT 35 YEARS,
131. BURIDI LAXMANA RAO
S/O. BURIDI ANANDA RAO
AGED ABOUT 28 YEARS,
132. CHANDANA BODIKA
D/O. RAMACHANDRA RAO
AGED ABOUT 31 YEARS,
133. CHINTALAPUDI SATHI BABU
S/O. MUNESWARA RAO
AGED ABOUT 36 YEARS,
134. CHINTURU KRISHNAMMA
D/O. CHINTURU RAJU
AGED ABOUT 27 YEARS,
14
135. CHIRRI SUJATHA
D/O. CHIRRI BAJI RAO
AGED ABOUT 20 YEARS,
136. DURVA SUNIL
S/O. DURVA DIGAMBER
AGED ABOUT 20 YEARS,
137. ESWARA RAO DESAGIRI
S/O. BANGARAYYA PADAL
AGED ABOUT 32 YEARS,
138. GADDANGI VINAY KUMAR
S/O. GADDANGI RAJA RAO
AGED ABOUT 25 YEARS
139. GEMMELI RAMBABU
S/O SANYASI RAO,
AGED ABOUT 33 YEARS
140. GIDDI RAJA MANIKANTH NAIDU
S/O GIDDI SRINIVASA KUMAR
AGED ABOUT 23 YEARS
141. GOPAL J
S/O HANUMANTHU J
AGED ABOUT 30 YEARS
142. GOPIGARI RENUKA
S/O G. YELLAPPA
AGED ABOUT 19 YEARS
143. GOWRI MODIYAM
D/O SIRAMAYYA MODIYAM
AGED ABOUT 30 YEARS
144. GUMMA SIVAKRISHNA
S/O GUMMA KONDALARAO
AGED ABOUT 26 YEARS
145. JARSINGI VENKATA RAO
S/O JARSINGI BALANNA
AGED ABOUT 19 YEARS
146. JARHA CHINNA RAO
S/O JARTHA GANGA RAJU
AGED ABOUT 27 YEARS
15
147. JEDALA GOUSE MOHAMMED GOUSE
S/O JEDALA HAYATH BASHA
AGED ABOUT 22 YEARS
148. JHANSI V
D/O YADAGIRI V
AGED ABOUT 28 YEARS
149. K NARESH KUMAR
S/O K SRISAILAM
AGED ABOUT 33 YEARS
150. K PRIYANKA
D/O L MALLESHAM
AGED ABOUT 23 YEARS
151. K PUSHPALATHA
D/O K VEERAIAH
AGED ABOUT 19 YEARS
152. K RACHANA
D/O K SAYYANNA GOUD
AGED ABOUT 35 YEARS
153. K REVATHI
D/O SAYYANNA,
AGED ABOUT 39 YEARS
154. K SHILPA
D/O K BUCHOJI
AGED ABOUT 26 YEARS
155. KADABALA RAJA BABU
S/O KADABALA MALLAYYA,
AGED ABOUT 29 YEARS
156. KANGALA TAMMANNA DORA
D/O KANGALA BUCHANNA DORA
AGED ABOUT 26 YEARS
157. KANKIPATI BODESWARA RAO
S/O KANKPATI MALLUPADAL
AGED ABOUT 23 YEARS
16
158. KANKIPATI KRISHNA
S/O KANKIPATI LAXMANA RAO
AGED ABOUT 25 YEARS
159. KATHARI KAMEWARI RAO
S/O KATHARI SANYASI RAO
AGED ABOUT 25 YEARS
160. KATRAVATH RANJITH KUMAR
S/O LOKYA,
AGED ABOUT 19 YEARS
161. KATRAVATH VIJAYA
D/O KATRAVATH GOPAL
AGED ABOUT 19 EYARS
162. KILAGADA SANTHOSHI KUMARI
D/O KILAGA BABU RAO
AGED ABOUT 24 YEARS
163. KILLO CHANTI BABU
S/O KILLO AACHANNA
AGED ABOUT 24 YEARS
164. KIMUDU SRINIVASA VISWA PRASAD NAIDU
S/O DEMULLU NAIDU
AGED ABOUT 24 YEARS
165. KONDIBA MATYA RAJU
S/O KNODIBA SANYASAYYA
AGED ABOUT 31 YEARS
166. KORABU KRISHNAM PADAL
S/O KORABU GANGANNA PADAL
AGED ABOUT 19 YEARS
167. KORAGANI THAAMANI
D/O KORAGANI PONNAYYA
AGED ABOUT 21 YEARS
168. KORRA BALARAM
S/O KORRA BHEEMA
AGED ABOUT 30 YEARS
17
169. KORRA DOMBU
S/O KORRA JAGANNADHAM
AGED ABOUT 21 YEARS
170. KORRA MAHESWARA RAO
S/O KORRA LACHANNA
AGED ABOUT 25 YEARS
171. KORRA MANIK
S/O KORRA LYKONE
AGED ABOUT 24 YEARS
172. KOTAM LAKSHMANA RAO
S/O KOTAM NAGESWARA RAO
AGED ABOUT 27 YEARS
173. KOTHURU KEERTHI
D/O KOTHURU ANANTHAIAH
AGED ABOUT 26 YEARS
174. KOTAM SHRAVANI
D/O K. ANANTHAIAH
AGED ABOUT 21 YEARS
175. KUNJA PARAMESHWARUDU
S/O KUNJA BHIMUDU
AGED ABOUT 25 YEARS
176. KUNTHURU SRINIVAS
S/O KUNTHURU MANGLANNA
AGED ABOUT 25 YEARS
177. LIMIKYA RAJA RAO
S/O LIMIKYA RAJA RAO
AGED ABOUT 24 YEARS
178. LOCHALI BALA VYKUNTAM
S/O LOCHALI BHAGIARADHA RAO
AGED ABOUT 18 YEARS
179. MATYARASA NARAYANA RAJU
S/O MATYARASA JAGANNADHAM RAJU
AGED ABOUT 21 YEARS
18
180. MODIUM LAKSHMI SARASWATHI DEVI
D/O MODIUM CHELLA RAO
AGED ABOUT 18 YEARS
181. MUDAVATH LALITHA
D/O MUDAVATH THIRUPATHI
AGED ABOUT 18 YEARS
182. MUKKI PADAL DHRAM RAO
S/O MUKKIPADAL APPA RAO
AGED ABOUT 30 YEARS
183. ORABOINI MATYA RAJU
S/O ORABOINI BHEEMANNA
AGED ABOUT 26 YEARS
184. P PARUSHARAMUDU
S/O KISTAIAH,
AGED ABOUT 30 YEARS,
185. PAIDA SANDYA
D/O PAIDA VENKATESWARA RAO
AGED ABOUT 19 YEARS,
186. PALLALA LAKSHMANA REDDY
S/O PALLALA CHINA LATCHI REDDY
AGED ABOUT 25 YEARS,
187. PANGI RAMBABU
S/O PANGI MANMADHA RAO
AGED ABOUT 30 YEARS,
188. PANGI CHITTI BABU
S/O PANGI BINGU
AGED ABOUT 26 YEARS,
189. PUJARI KAMESWARA RAO
S/O PUJARI LINGA MURTHY
AGED ABOUT 25 YEARS,
190. RAGHAVENDRA K
S/O SRISAILAM K
AGED ABOUT 30 YEARS,
19
191. RAJASHEKHAR J
S/O TIRUPATHIAH J
AGED ABOUT 28 YEARS,
192. RAPARTHI S. PRASANNA KUMAR
S/O RAPARTHI ATACHA RAO
AGED ABOUT 25 YEARS,
193. RAVI KUMAR K
S/O GOUDU
AGED ABOUT 32 YEARS,
194. S AFZAL
S/O S SHAJAHAN
AGED ABOUT 21 YEARS,
195. S AKBAR
S/O S ALLAH BAKSH
AGED ABOUT 36 YEARS,
196. SAGINA NAGAPRASAD
S/O SAGINA RAMA CHANDRA RAO
AGED ABOUT 19 YEARS,
197. SAVITHRI VANJARI
D/O RAMACHANDRAM NAIDU
AGED ABOUT 30 YEARS,
198. SHARAT KUMAR RAJU MATYARASA
S/O BHAGAVAN RAJU MATYARASA
AGED ABOUT 23 YEARS,
199. SONTARI LAXMAYYA
S/O SONTARI RAMANNA,
AGED ABOUT 28 YEARS,
200. SUNKARI S. L. ASHOK PRASANNA KUMAR
S/O SUNKARI PEDDABBAI
AGED ABOUT 26 YEARS,
201. SWARNALATHA KONANGI
D/O MURTHY K
AGED ABOUT 27 YEARS,
202. TUNKIMETLA SWAPNA
D/O TUNKIMETLA RAMULU
AGED ABOUT 25 YEARS,
20
203. UNDRA RAMADEVI
D/O UNDRA LAKSHMAYYA
AGED ABOUT 19 YEARS,
204. VANJARI BONJUNAIDU
S/O VANJARI DHARMA NAIDU
AGED ABOUT 20 YEARS,
205. VANTHALA PRAMOD KUMAR
S/O VANTHALA SEETHARAMULU
AGED ABOUT 19 YEARS,
206. VANTHALA RAMBABU
S/O VANTHALA NAGESWARA RAO
AGED ABOUT 29 YEARS,
207. VANTHALA RAMBABU
S/O VANTHALA DHANUNJAY
AGED ABOUT 24 YEARS,
208. VENKANNA BATCHALI
S/O CHINAYYA BATCHALI
AGED ABOUT 26 YEARS,
209. VENKATALAKSHMI TAGGI
D/O TELLANNA DORA
AGED ABOUT 29 YEARS,
210. VENKATESWARLU KUMAR MUDUVA
S/O RAMANNA
AGED ABOUT 32 YEARS,
RESPONDENT NOS.121 TO 210 ARE
STUDENT OF B.V.N.TEACHERS
TRAINING INSTITUTE ROBERTSON PET,
ENGLISH MEDIUM, K.G.F,
KOLAR-563122
211. NATIONAL COUNCIL FOR TEACHER
EDUCATION (NCTE)
OFFICE AT HANS BHAVAN, WING -II,
BAHADUR SHAH ZAFAR MAG.
NEW-DELHI - 110002.
REPT. BY ITS REGISTRAR. ... RESPONDENTS
(BY SRI A. G. SHIVANNA, ADDL. A.G. A/W.
SRI. J. M. UMESHMURTHY, HCGP FOR R1-R4,
SRI. BASAVARAJ.V. SABARAD, ADV. FOR R-211,
NOTICE TO R-5 TO R210 IS D/W.V/O. DTD. 12-04-2018)
21
THESE WRIT PETITIONS ARE FILED UNDER ARTICLE
226 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH
ANNEXURE-L IN REFERENCE DTD:1.6.2017 ISSUED BY
THE R-4 SO FAR IT PERTAINS TO THE STUDENTS OF THE
PETITIONER COLLEGE ADMITTED FOR 2ND YEAR D.ED
COURSE ADMITTED FOR THE ACADEMIC YEAR 2015-16
THESE WRIT PETITIONS COMING ON FOR ORDERS
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Though the application seeking direction is listed for consideration, keeping in view the subsequent development, the petitions are taken up for consideration and disposed of by this order.
2. Though the nature of the prayer made in these petitions is to assail the endorsement, the ultimate consideration is as to whether the students, who had appeared through petitioner-Institution for the D.Ed Course in the academic year 2015-16 are to be provided the benefit of external examination/internship which had been held in the institution outside the State other than the institutions authorized by the respondents herein.
22
3. This Court, at first instance, on taking note of the contentions as put forth had through the interim order permitted the students enrolled through the petitioner-Institution to seek for submission and assessment of the internal assessment marks secured by the students within a time frame as indicated therein and directed the respondents to declare the results of the students, so as to enable the students to take steps to appear for the supplementary examination.
4. The said process has been completed and in that light, keeping in view the circumstance under which the petitioner-Institution had secured the internship/internal assessment from the institution being run in Andhra Pradesh, a consideration is required to be made as to whether the benefit of the same is to be extended to the students concerned, at least as a one time measure.
5. The affidavit on behalf of the respondents No.1 to 4 is filed before this court on 14.03.2018. Through the affidavit, the respondents have indicated 23 that a consideration could be made as a one time measure subject to the following:
"(i) Whether allotted school to the students are recognized by the Government of Andhra Pradesh
(ii) Whether allotted schools are eligible for conducting Practice Training and Internship activities.
(iii) To furnish the D.Ed College name along with list of students of that college, who have been allotted to the particular school for practice of training and internship activities.
(iv) To furnish the scheduled time period undertaken by the respective students for Practice of Teacher and Internship activities in the said eligible school".
6. The conditions as imposed would indicate that the same is only to ensure that the internship/internal assessment though made by the institution other than the approved institution, yet the respondents are required to ensure that the said institutions are recognized in the state of Andhra 24 Pradesh and as to whether they are authorized for the purpose of internship activity. The said conditions imposed are reasonable and in that view, having accepted the same, the benefit of the internship already undergone by the students through the petitioner- Institution is to be regularized in such fashion.
7. Hence, irrespective of the nature of the endorsement issued to the petitioner herein, the respondents are to be directed to secure such confirmation from institutions, wherein the students have undergone the internship activity and on being satisfied with the conditions as indicated above, shall recognize such marks assigned in the internship activity and on taking note of the same, a complete consideration be made and such of those, who have successfully completed the course shall be issued the necessary certificates and other testimonials in that regard. If any of the students are to appear for any future examinations, the same shall also be permitted. 25
8. Keeping in view the schedule of the future examinations to be conducted, the respondents shall declare the results and permit the students to appear for the ensuing examinations and thereafter the entire process shall be completed.
9. To enable the respondents to complete the process expeditiously, the petitioner-Institution shall forthwith produce all details to the Competent Authority, so as to enable to take a decision in the matter. Needless to mention, since the consideration is made as a one time measure, the petitioner-Institution shall in future adhere to the guidelines issued by the respondents in respect of the diploma course.
These petitions stands disposed of accordingly.
Sd/-
JUDGE ST