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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(a) in Assam Sillimanite Limited (Acquisition And Transfer Of Refractory Plant) Act, 1976

(a)the manner in which monies in any provident or other fund referred to in section 13 shall be dealt with;