Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Piyush Jain vs The State Of Madhya Pradesh on 24 January, 2020

Author: Anand Pathak

Bench: Anand Pathak

1 MCRC-3170-2020 The High Court Of Madhya Pradesh MCRC-3170-2020 (PIYUSH JAIN Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 24-01-2020 List along with M.Cr.C.No.3070/2020.

(ANAND PATHAK) JUDGE Anil* ANIL KUMAR CHAURASIYA 2020.01.25 07:47:47

-08'00'