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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(2)(b) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(b)the room or rooms used as creche shall be soundly constructed and all the walls arid roof thereof shall be of heat resisting materials and shall be waterproof;