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Supreme Court - Daily Orders

Sajjan Kumar vs State Of Punjab . on 3 February, 2014

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ITEM NO.8                   COURT NO.5             SECTION IIB


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Crl)... 2013
                                       CRLMP.NO(s). 16939

(From the judgement and order dated 10/12/2012 in CRLR No. 3422/2012 of          The
HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)


SAJJAN KUMAR                                          Petitioner(s)

                   VERSUS

STATE OF PUNJAB & ORS.                                Respondent(s)

With CRLMP NO. 16939/2013 (Condonation of in refiling       SLP,   condonation    of
delay in filing SLP and office report)


Date: 03/02/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE A.K. PATNAIK
          HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA


For Petitioner(s)
                       Mr. Umang Shankar, Adv.


For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R
|                                                                                      |
|This matter be listed as a fresh matter next week.                                    |
|                                                                                      |
|[KALYANI GUPTA]                         | |[SHARDA KAPOOR]                             |
|COURT MASTER                            | |COURT MASTER                                |