Supreme Court - Daily Orders
Sajjan Kumar vs State Of Punjab . on 3 February, 2014
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ITEM NO.8 COURT NO.5 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl)... 2013
CRLMP.NO(s). 16939
(From the judgement and order dated 10/12/2012 in CRLR No. 3422/2012 of The
HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)
SAJJAN KUMAR Petitioner(s)
VERSUS
STATE OF PUNJAB & ORS. Respondent(s)
With CRLMP NO. 16939/2013 (Condonation of in refiling SLP, condonation of
delay in filing SLP and office report)
Date: 03/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s)
Mr. Umang Shankar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
| | |This matter be listed as a fresh matter next week. | | | |[KALYANI GUPTA] | |[SHARDA KAPOOR] | |COURT MASTER | |COURT MASTER |