Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 51 in The Rajasthan Municipalities Accounts Rules, 1963

51. Printing of money value forms.

- In case of money value forms, the Boards are prohibited from getting money value forms printed at any Press except Government Press or Press or institution approved by the Government.