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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(1) in U.P. Kshettra Panchayats (Removal of Disqualification and Settlement of Disputes Relating to Disqualification and Membership) Rules, 1994

(1)These rules may be called the Uttar Pradesh Kshettra Panchayats (Romoval of Disqualification and Settlement of Disputes Relating to Disqualification and Membership) Rules, 1994.