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Union of India - Section

Section 60 in Finance Act, 2020

60. Amendment of section 115R.

- In section 115R of the Income-tax Act, in sub-section (2), after the words "or a Mutual Fund to its unit holders", the words, figures and letters "on or before the 31st day of March, 2020" shall be inserted with effect from the 1st day of April, 2021.