Allahabad High Court
Commissioner Of Income Tax -I vs M/S Northern Electronics System (P) ... on 31 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- INCOME TAX APPEAL No. - 23 of 2009 Appellant :- Commissioner Of Income Tax -I Respondent :- M/S Northern Electronics System (P) Ltd. Sahu Hazratganj Counsel for Appellant :- D.D.Chopra Counsel for Respondent :- Rahul Shukla,S.K.Garg Hon'ble Sibghat Ullah Khan,J.
Hon'ble Dr. Satish Chandra,J.
Dismissed vide our order of date passed in ITA No.22 of 2009.
Order Date :- 31.7.2013 VNP/-