Rajasthan High Court - Jodhpur
Smt. Shakuntala vs Ratan Lal And Ors on 12 September, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 2358/2015
Smt. Shakuntala
----Appellant
Versus
Ratan Lal And Ors.
----Respondent
For Appellant(s) : Mr. Vikram Choudhary
HON'BLE MR. JUSTICE P.K. LOHRA
Order 12/09/2018 Learned counsel for the appellant states that he has already filed correct notices and the requisite PF.
Office to check and proceed.
(P.K. LOHRA),J Anil Kumar Choudhary/106 Powered by TCPDF (www.tcpdf.org)