Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(n) in The Chhattisgarh Co-operative Societies Rules, 1962 (n)[ The words and expressions used in these rules and not defined, shall have the meaning respectively assigned to them in the Act.] [Inserted by notification dated 11-10-68.]
