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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(d) in The Haryana and Punjab Agricultural Universities Act, 1970

(d)to hold examinations and to grant and confer degrees, diplomas and other academic distinctions to and on persons who shall have
(i)pursued a prescribed course of study; or
(ii)carried out research in the University, or in an institution recognised in this behalf by the University, under the prescribed conditions;