Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3(3)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3)(ii) in The Punjab Panchayati Raj Act, 1994

(ii)All lands and all stores, articles and other goods belonging to the existing Gram Panchayat shall, -