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Karnataka High Court

Sri Dr Manjunatha H D vs The State Of Karnataka on 10 July, 2018

Author: Mohammad Nawaz

Bench: Mohammad Nawaz

                             -1-
                                   WP Nos.26738-26755/2018

IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 10TH DAY OF JULY 2018

                        PRESENT

         THE HON'BLE MR. JUSTICE H.G.RAMESH

                             AND

     THE HON'BLE MR. JUSTICE MOHAMMAD NAWAZ

     WRIT PETITION NOS.26738-26755/2018 (S-KAT)

BETWEEN:

1.     SRI DR.MANJUNATHA H.D
       S/O DODDAIAH
       AGED ABOUT 49 YEARS
       RESIDING AT NO.33
       1ST CROSS, PATTEGARPALYA
       BANGALORE - 560 079

2.     SRI ANAND K.N.M
       S/O MUNIYAPPA K
       AGED ABOUT 49 YEARS
       RESIDING AT NO.210
       2ND CROSS, 4TH MAIN
       SAMPIGE LAYOUT
       PRASHANTHA NAGAR
       BANGALORE - 560 079

3.     SRI JAYARAM.R
       S/O RANGASHETTY
       AGED ABOUT 52 YEARS
       RESIDING AT NO.9/51
       1ST MAIN, 3RD CROSS
       SAMPIGE LAYOUT
       VIJAYANAGAR
       BANGALORE - 560 079
                           -2-
                                 WP Nos.26738-26755/2018

4.   SMT. MANJULA P.Y
     W/O B.THAJUMULLA PASHA
     AGED ABOUT 49 YEARS
     RESIDING AT NO.22
     9TH CROSS, ADIKABIR ASHRAM ROAD
     R.T.NAGAR, BANGALORE - 560 032

5.   SMT. NAGAVENI B.SHET
     W/O S.K.GANESH
     AGED ABOUT 57 YEARS
     RESIDING AT NO.17
     10TH CROSS, S.P.EXTENSION
     MALLESHWARAM
     BANGALORE - 560 003

6.   SMT. LEELAVATHI B.L
     W/O MANJUNATHA.V
     AGED ABOUT 46 YEARS
     RESIDING AT NO.23
     2ND CROSS, ADARSHNAGAR
     NAGARBHAVI 1ST STAGE
     BANGALORE - 560 072

7.   SMT. SUMA M.V
     W/O PRASAD C.S.M.V
     AGED ABOUT 45 YEARS
     RESIDING AT NO.308
     8TH MAIN, B.C.C LAYOUT
     VIJAYANAGAR 2ND STAGE
     BANGALORE - 560 040

8.   SMT. M.HEMAVATHI
     W/O B. PRASHANTH KUMAR
     AGED ABOUT 47 YEARS
     RESIDING AT NO.120
     9TH 'A' CROSS, RAMAKRISHNA LAYOUT
     MALAGALA, BANGALORE - 560 091

9.   SMT. NAGANANDINI.S
     W/O JAIKUMAR.J
     AGED ABOUT 46 YEARS
     RESIDING AT NO.E-505
     PLATINUM BLOCK, KHB APARTMENTS
     VISHVESHWARAIAH LAYOUT
     BANGALORE
                            -3-
                                   WP Nos.26738-26755/2018

10.   SMT. ANILA.M.V
      W/O DINESAN M.O
      AGED ABOUT 48 YEARS
      RESIDING AT NO.160
      CHANNAMMANAKERE ACHUKATTU
      BSK 3RD STAGE, 3RD CROSS
      BANGALORE - 560 085

11.   SMT. SUDHA B.N
      W/O SRIDHAR.C
      AGED ABOUT 46 YEARS
      RESIDING AT NO.610
      CHANDRAGIRI, 11TH 'B'CROSS
      2ND PHASE, GIRINAGAR
      BANGALORE - 560 085

12.   SMT. JAYASHEELA.R
      W/O SHIVAMADAIAH K.N
      AGED ABOUT 47 YEARS
      RESIDING AT NO.167
      5TH MAIN CROSS, BCC LAYOUT
      VIJAYANAGAR
      BANGALORE - 560 040

13.   SRI RAVIKUMAR G.P
      S/O PUTTASWAMY GOWDA
      AGED ABOUT 46 YEARS
      RESIDING AT NO.238
      16TH CROSS, 23RD MAIN ROAD
      5TH PHASE, J.P.NAGAR
      BANGALORE - 560 070

14.   SMT. SEETADEVI GUDUR
      W/O GURURAJ KULKARNI
      AGED ABOUT 47 YEARS
      RESIDING AT NO.8
      ANMOL APARTMENTS
      1ST 'A' CROSS, MANORAYANA PALYA
      R.T.NAGAR AT POST
      BANGALORE - 560 032

15.   SMT. JAGADEVI SIDDAPPA
      W/O REVAPPAGOUD B. PATIL
      AGED ABOUT 46 YEARS
      RESIDING AT NO.1558
                              -4-
                                    WP Nos.26738-26755/2018

       "SHIVA KRUPA"
       8TH CROSS, MCECHS LAYOUT
       DR. SHIVARAM KARANTH NAGAR
       BANGALORE - 560 064

16.    SMT. PRASHANTHI C.V
       W/O SHAHSHIDHARA K.S
       AGED ABOUT 52 YEARS
       RESIDING AT NO.464
       13TH 'A' CROSS, VYALIKAVAL
       BANGALORE - 560 003

17.    SRI LOKESHA C.K
       S/O C.K.KRISHNAPPA
       AGED ABOUT 47 YEARS
       RESIDING AT NO.60
       15TH CROSS, JAYALAKSHMAMMA LAYOUT
       NAGARABHAVI 2ND STAGE
       BANGALORE - 560 072

18.    SRI VENKATESHA.J
       W/O JAGANNATHAPPA
       AGED ABOUT 57 YEARS
       RESIDING AT NO.519
       MARUTHI EXTENSION
       NEAR VENKATESHWARA HOSPITAL
       MALLUR, KOLAR DISTRICT - 563 130      ...PETITIONERS

(BY SRI A.V.AMARNATHAN, ADVOCATE)

AND:

1.     THE STATE OF KARNATAKA
       VIDHANA SOUDHA
       DR. AMBEDKAR VEEDHI
       BENGALURU - 560 001
       REPRESENTED BY ITS CHIEF SECRETARY

2.     THE PRINCIPAL SECRETARY
       PRIMARY AND SECONDARY EDUCATION
       GOVERNMENT OF KARNATAKA
       M.S.BUILDING
       BANGALORE - 560 001
                                 -5-
                                      WP Nos.26738-26755/2018

3.     THE DIRECTOR
       DEPARTMENT OF PRE-UNIVERSITY
       18TH CROSS, SAMPIGE ROAD
       MALLESHWARAM
       BANGALORE - 560 012                     ...RESPONDENTS

(GOVERNMENT ADVOCATE SERVED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO SET
ASIDE THE ORDER DATED 04.06.2018 (ANNEXURE-B) PASSED
BY THE KARNATAKA STATE ADMINISTRATIVE TRIBUNAL,
BANGALORE IN APPLICATION NOS.4052-4069/2018 ETC.

     THESE WRIT PETITIONS COMING ON FOR PRELIMINARY
HEARING, THIS DAY, H.G.RAMESH J., MADE THE FOLLOWING:

                          ORDER

H.G.RAMESH, J. (Oral):

Learned Counsel appearing for the petitioners submits that the writ petitions may be disposed of by giving liberty to the petitioners to challenge the validity of Karnataka Act No.23 of 2017 in accordance with law. Liberty sought for is granted. The writ petitions are accordingly disposed of.
Petitions disposed of.
Sd/-
JUDGE Sd/-
JUDGE hkh.