Karnataka High Court
Sri Dr Manjunatha H D vs The State Of Karnataka on 10 July, 2018
Author: Mohammad Nawaz
Bench: Mohammad Nawaz
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WP Nos.26738-26755/2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 10TH DAY OF JULY 2018
PRESENT
THE HON'BLE MR. JUSTICE H.G.RAMESH
AND
THE HON'BLE MR. JUSTICE MOHAMMAD NAWAZ
WRIT PETITION NOS.26738-26755/2018 (S-KAT)
BETWEEN:
1. SRI DR.MANJUNATHA H.D
S/O DODDAIAH
AGED ABOUT 49 YEARS
RESIDING AT NO.33
1ST CROSS, PATTEGARPALYA
BANGALORE - 560 079
2. SRI ANAND K.N.M
S/O MUNIYAPPA K
AGED ABOUT 49 YEARS
RESIDING AT NO.210
2ND CROSS, 4TH MAIN
SAMPIGE LAYOUT
PRASHANTHA NAGAR
BANGALORE - 560 079
3. SRI JAYARAM.R
S/O RANGASHETTY
AGED ABOUT 52 YEARS
RESIDING AT NO.9/51
1ST MAIN, 3RD CROSS
SAMPIGE LAYOUT
VIJAYANAGAR
BANGALORE - 560 079
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4. SMT. MANJULA P.Y
W/O B.THAJUMULLA PASHA
AGED ABOUT 49 YEARS
RESIDING AT NO.22
9TH CROSS, ADIKABIR ASHRAM ROAD
R.T.NAGAR, BANGALORE - 560 032
5. SMT. NAGAVENI B.SHET
W/O S.K.GANESH
AGED ABOUT 57 YEARS
RESIDING AT NO.17
10TH CROSS, S.P.EXTENSION
MALLESHWARAM
BANGALORE - 560 003
6. SMT. LEELAVATHI B.L
W/O MANJUNATHA.V
AGED ABOUT 46 YEARS
RESIDING AT NO.23
2ND CROSS, ADARSHNAGAR
NAGARBHAVI 1ST STAGE
BANGALORE - 560 072
7. SMT. SUMA M.V
W/O PRASAD C.S.M.V
AGED ABOUT 45 YEARS
RESIDING AT NO.308
8TH MAIN, B.C.C LAYOUT
VIJAYANAGAR 2ND STAGE
BANGALORE - 560 040
8. SMT. M.HEMAVATHI
W/O B. PRASHANTH KUMAR
AGED ABOUT 47 YEARS
RESIDING AT NO.120
9TH 'A' CROSS, RAMAKRISHNA LAYOUT
MALAGALA, BANGALORE - 560 091
9. SMT. NAGANANDINI.S
W/O JAIKUMAR.J
AGED ABOUT 46 YEARS
RESIDING AT NO.E-505
PLATINUM BLOCK, KHB APARTMENTS
VISHVESHWARAIAH LAYOUT
BANGALORE
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10. SMT. ANILA.M.V
W/O DINESAN M.O
AGED ABOUT 48 YEARS
RESIDING AT NO.160
CHANNAMMANAKERE ACHUKATTU
BSK 3RD STAGE, 3RD CROSS
BANGALORE - 560 085
11. SMT. SUDHA B.N
W/O SRIDHAR.C
AGED ABOUT 46 YEARS
RESIDING AT NO.610
CHANDRAGIRI, 11TH 'B'CROSS
2ND PHASE, GIRINAGAR
BANGALORE - 560 085
12. SMT. JAYASHEELA.R
W/O SHIVAMADAIAH K.N
AGED ABOUT 47 YEARS
RESIDING AT NO.167
5TH MAIN CROSS, BCC LAYOUT
VIJAYANAGAR
BANGALORE - 560 040
13. SRI RAVIKUMAR G.P
S/O PUTTASWAMY GOWDA
AGED ABOUT 46 YEARS
RESIDING AT NO.238
16TH CROSS, 23RD MAIN ROAD
5TH PHASE, J.P.NAGAR
BANGALORE - 560 070
14. SMT. SEETADEVI GUDUR
W/O GURURAJ KULKARNI
AGED ABOUT 47 YEARS
RESIDING AT NO.8
ANMOL APARTMENTS
1ST 'A' CROSS, MANORAYANA PALYA
R.T.NAGAR AT POST
BANGALORE - 560 032
15. SMT. JAGADEVI SIDDAPPA
W/O REVAPPAGOUD B. PATIL
AGED ABOUT 46 YEARS
RESIDING AT NO.1558
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"SHIVA KRUPA"
8TH CROSS, MCECHS LAYOUT
DR. SHIVARAM KARANTH NAGAR
BANGALORE - 560 064
16. SMT. PRASHANTHI C.V
W/O SHAHSHIDHARA K.S
AGED ABOUT 52 YEARS
RESIDING AT NO.464
13TH 'A' CROSS, VYALIKAVAL
BANGALORE - 560 003
17. SRI LOKESHA C.K
S/O C.K.KRISHNAPPA
AGED ABOUT 47 YEARS
RESIDING AT NO.60
15TH CROSS, JAYALAKSHMAMMA LAYOUT
NAGARABHAVI 2ND STAGE
BANGALORE - 560 072
18. SRI VENKATESHA.J
W/O JAGANNATHAPPA
AGED ABOUT 57 YEARS
RESIDING AT NO.519
MARUTHI EXTENSION
NEAR VENKATESHWARA HOSPITAL
MALLUR, KOLAR DISTRICT - 563 130 ...PETITIONERS
(BY SRI A.V.AMARNATHAN, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
VIDHANA SOUDHA
DR. AMBEDKAR VEEDHI
BENGALURU - 560 001
REPRESENTED BY ITS CHIEF SECRETARY
2. THE PRINCIPAL SECRETARY
PRIMARY AND SECONDARY EDUCATION
GOVERNMENT OF KARNATAKA
M.S.BUILDING
BANGALORE - 560 001
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3. THE DIRECTOR
DEPARTMENT OF PRE-UNIVERSITY
18TH CROSS, SAMPIGE ROAD
MALLESHWARAM
BANGALORE - 560 012 ...RESPONDENTS
(GOVERNMENT ADVOCATE SERVED)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO SET
ASIDE THE ORDER DATED 04.06.2018 (ANNEXURE-B) PASSED
BY THE KARNATAKA STATE ADMINISTRATIVE TRIBUNAL,
BANGALORE IN APPLICATION NOS.4052-4069/2018 ETC.
THESE WRIT PETITIONS COMING ON FOR PRELIMINARY
HEARING, THIS DAY, H.G.RAMESH J., MADE THE FOLLOWING:
ORDER
H.G.RAMESH, J. (Oral):
Learned Counsel appearing for the petitioners submits that the writ petitions may be disposed of by giving liberty to the petitioners to challenge the validity of Karnataka Act No.23 of 2017 in accordance with law. Liberty sought for is granted. The writ petitions are accordingly disposed of.
Petitions disposed of.
Sd/-
JUDGE Sd/-
JUDGE hkh.