Bombay High Court
Mahendra @ Mandya S/O Vijay Telgande (In ... vs The State Of Mah. Thr. Pso, Akola on 20 August, 2019
Author: Swapna Joshi
Bench: Swapna Joshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPEAL NO. 112 OF 2006
Mahendra @ Mandya S/o Vijay Telgande (in ....Petitioner
Jail)
V/S
The State Of Mah. Thr. Pso, Akola ....Respondent
Od Kakde, Vs Rehpade, Vv Datta, Pr Rawate For Petitioner App For Respondent CORAM : MRS. SWAPNA JOSHI, J DATE : 20th August, 2019 P.C. :
Heard. Mr. AS.Mardikar, Sr. Adv with Mr. Khemuka, Adv for appellant in Cr. Apeal 74/06. Mr. TA.Mirza, APP for state. S.O. to 21/8/19 as PH.
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