Calcutta High Court (Appellete Side)
Jiban Krishna Manna vs Contai Co-Operative Bank Limited And ... on 21 January, 2019
1 S/L. 78.
January 21, 2019.
MNS.
C. O. No. 94 of 2019 Jiban Krishna Manna Vs. Contai Co-operative Bank Limited and others Mr. Sukanta Das ...for the petitioner. Mr. Ashim Kumar Roy ...for the opposite parties. Upon a prima facie case having been shown, C. O. No. 94 of 2019 will appear as a 'contested application' on February 28, 2019.
(Sabyasachi Bhattacharyya, J.)