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Bombay High Court

Bengal Mills Stores Supply Company vs Oriental Nicco Projects Pvt.Ltd on 4 August, 2022

Author: N. J. Jamadar

Bench: N. J. Jamadar

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL SUMMARY SUITS LODGING NO. 941 OF 2019

  Bengal Mills Stores Supply Company                     ....PETITIONER
              V/S
  Oriental Nicco Projects Pvt.ltd                      ....RESPONDENT

Mr. Nilesh Bhutekar for Plaintiff CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 4th August, 2022 P.C. :

At the request of learned counsel for the Plaintiff , stand over to 18/08/2022 .
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