Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Adobe Systems Software Ireland Ltd. vs Asstt. Director Of Income Tax ... on 6 July, 2015

Bench: Madan B. Lokur, S.A. Bobde

     ITEM NO.14                              COURT NO.9                 SECTION IIIA

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

        Petition(s) for Special Leave to Appeal (C) No(s).22154/2014
     (Arising out of impugned final judgment and order dated 28/03/2014
     in WPC No. 2328/2013 passed by the High Court of Delhi at New
     Delhi)

     ADOBE SYSTEMS SOFTWARE IRELAND LTD.                                     Petitioner(s)

                                                    VERSUS

     ASSTT. DIRECTOR OF INCOME TAX
     (INTERNATINOAL TAXATION), CIRCLE (1), NEW DELHI                         Respondent(s)
     (with interim relief and office report)

     WITH
     SLP(C) No. 22364/2014
     (With Interim Relief and Office Report)

     SLP(C) No. 22367/2014
     (With Interim Relief and Office Report)

     Date : 06/07/2015 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE MADAN B. LOKUR
                             HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)                Mr.   M.S. Syali, Sr. Adv.
                                      Mr.   Vishal Kalra, Adv.
                                      Mr.   S.S. Tomar, Adv.
                                      Mr.   R.S. Chiller, Adv.
                                      Mr.   Anil Kumar Gautam, AOR

     For Respondent(s)                Mr. Sudhir Walia, Adv.
                                      Ms. Niharika Ahluwalia, Adv.
                                      Mrs. Anil Katiyar, AOR
                                      Ms. Anita Sahani, Adv.
                                      Ms. Sadhana Sandhu, Adv.
                                      Mr. Arijit Prasad, Adv.

                          UPON hearing the counsel the Court made the following
                                                O R D E R

List these matters on a non-miscellaneous day for Signature Not Verified final disposal.

(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER