Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of West Bengal - Subsection Section 55(a) in West Bengal Land Reforms Act, 1955 (a)when the appeal lies [to a Collector] [Substituted by West Bengal Act No. 50 of 1981, dated 24.3.1966 with retrospective effect from 7.8.1969.]thirty days:
