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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(g) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(g)"Government Laboratory" means Chemical Analytical Laboratories functioning under the control of the Department of Geology and Mining Uttar Pradesh;