Section 24(1) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010
(1)All intra-State users (excluding bulk consumer and captive users) intending to get connected to the intra-State transmission system or distribution system shall register themselves with the SLDC by filing application in the format specified as Appendix II to these Regulations.
