Section 37U(10) in The Rajasthan Minor Mineral Concession Rules, 1986
(10)Environmental Management Fund: - (i) [***] [Deleted by Rajasthan Gazette Extraordinary dated 14/02/2013](ii)The Environmental Management Fund shall be allotted by District Level Environment Committee for environment development work, to the concerned association of cluster or to the agency to whom such work is assigned.]
