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Supreme Court - Daily Orders

Bharat Petroleum Corp.Ltd. vs R.Chandramouleeswaran And Ors. on 1 August, 2019

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     ITEM NO.101                         COURT NO.1                SECTION XII

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal No(s).2870/2007

     BHARAT PETROLEUM CORP. LTD.                                   Appellant(s)

                                                VERSUS

     R. CHANDRAMOULEESWARAN & ORS.                                 Respondent(s)

     WITH

     SLP(C) No. 2645/2010 (XII)

     SLP(C) No. 19246/2010 (XII)

     SLP(C) No. 3967/2011 (XII)

     SLP(C) No. 34955/2011 (XII)
     (With appln.(s) for substitution and c/delay in filing
      substitution appln.)

     SLP(C) No. 34945/2011 (XII)

     SLP(C) No. 34839/2011 (XII)

     SLP(C) No. 16686/2012 (XII)

     SLP(C) No. 17435/2012 (XII)

     SLP(C) No. 29712-29713/2013 (XII)

     SLP(C) No. 7165/2016 (XII)

     SLP(C) No. 32286/2017 (XII)

     SLP(C) No. 5649/2018 (XII)

     SLP(C) Nos. 18342-18343/2018 (XII)
     (With appln.(s) for exemption from filing O.T.)

     Date : 01-08-2019 These appeals were called on for hearing today.
Signature Not Verified

Digitally signed by
     CORAM :
SARITA PUROHIT
Date: 2019.08.03

                         HON'BLE THE CHIEF JUSTICE
10:38:11 IST
Reason:


                         HON'BLE MR. JUSTICE DEEPAK GUPTA
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
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For Appellant(s)    Mr.   Vikramjit Banerjee,ASG
                    Mr.   Anil Kumar Mishra,Adv.
                    Mr.   Parijat Sinha,Adv.
                    Mr.   S.C. Ghosh,Adv.
                    Ms.   Reshmi Rea Sinha,Adv.
                    Mr.   Rudra Dutta,Adv.
                    Mr.   Devesh Mishra,Adv.

                    Mr.   Sudhir Chandra,Sr.Adv.
                    Mr.   Anil Kumar Mishra,Adv.
                    Mr.   Parijat Sinha,Adv.
                    Mr.   S.C. Ghosh,Adv.
                    Ms.   Reshmi Rea Sinha,Adv.
                    Mr.   Rudra Dutta,Adv.
                    Mr.   Devesh Mishra,Adv.

                    Mr.   Shekhar Naphade,Sr.Adv.
                    Mr.   Parijat Sinha,AOR
                    Mr.   S.C. Ghosh,Adv.
                    Ms.   Reshmi Rea Sinha,Adv.
                    Mr.   Rudra Dutta,Adv.
                    Mr.   Abhikalp Pratap Singh,Adv.
                    Ms.   S. Lakshmi Iyer,Adv.
                    Mr.   Devesh Mishra,Adv.

                    Mr.   Kailash Vasdev,Sr.Adv.
                    Mr.   Anil Kumar Mishra,Adv.
                    Mr.   Parijat Sinha,Adv.
                    Mr.   S.C. Ghosh,Adv.
                    Ms.   Reshmi Rea Sinha,Adv.
                    Mr.   Rudra Dutta,Adv.
                    Mr.   Devesh Mishra,Adv.

                    Mr. Sanjay Kapur,AOR
                    Mr. Bharath Gangadharan,Adv.
                    Mr. Kauser Husain,Adv.

For Respondent(s)   Mr.   Nagendra Rai,Sr.Adv.
                    Mr.   Amitabh Sinha,Adv.
                    Mr.   Chandra Bhushan Prasad,AOR
                    Mr.   T.K. Nayak,Adv.
                    Ms.   Tarini Naik,Adv.
                    Ms.   Ekta Rani,Adv.

                    Mr. Mohan Parasaran,Sr.Adv.
                    Mr. M. Yogesh Kanna,AOR

                    Mr.   S. Nagamuthu,Sr.Adv.
                    Mr.   M.P. Parthiban,Adv.
                    Mr.   Pragadeesh,Adv.
                    Mr.   A.S. Vairawan,Adv.
                    Mr.   R. Sudhakaran,Adv.
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         Mr. Hardik Gauthan,Adv.
         Mr. T.R.B. Sivakumar,AOR

         Mr. A.S. Vairawan,Adv.
         Mr. R. Sudhakaran,Adv.

         Ms.   V. Mohana,Sr.Adv.
         Mr.   B. Ragunath,Adv.
         Mr.   N.C. Kavitha,Adv.
         Ms.   Nikita Capoor,Adv.
         Ms.   Ankita Sharma,Adv.
         Mr.   Vijay Kumar,AOR

         Mr.   R. Balasubramanian,Sr.Adv.
         Mr.   M.A. Chinnasamy,AOR
         Mr.   C. Rubavathi,Adv.
         Mr.   B. Karunakaran,Adv.
         Mr.   V. Senthil Kumar,Adv.
         Mr.   P. Raja Ram,Adv.

         Mr. K. Rajendran,Adv.
         Mr. Roshan Chapagain,Adv.
         Mr. Pukhrambam Ramesh Kumar,AOR

         Ms.   Neela Gokhale,Adv.
         Ms.   Shruti Dixit,Adv.
         Mr.   Ilam Paridi,Adv.
         Ms.   Shradha Jain,Adv.
         for   Ms. Kamakshi S. Mehlwal,AOR

         Mr.   E.C. Agrawala,AOR
         Mr.   Rishi Agrawala,Adv.
         Mr.   Sunil Murarka,Adv.
         Ms.   Madhavi Agrawal,Adv.
         Ms.   Prashi Tyagi,Adv.

         Ms. Prabha Swami,Adv.
         Ms. Divya Swami,Adv.
         Mr. Nikhil Swami,AOR

         Mr.   Vikas Mehta,AOR
         Mr.   K.K. Mohan,AOR
         Mr.   Shiv Prakash Pandey,AOR
         Mr.   M.A. Krishna Moorthy,AOR
         Mr.   V. Balachandran,AOR
         Mr.   Kumar Dushyant Singh,AOR
         Mr.   Narendra Kumar,AOR
         Mr.   Awanish Sinha,AOR
         Mr.   Aravindh S.,AOR

UPON hearing the counsel the Court made the following
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                     O R D E R

List the matters on 7.8.2019, as Part-heard.





(Anand Prakash)                      (Sarita Purohit)
 Branch Officer                          AR-cum-PS