Supreme Court - Daily Orders
Bharat Petroleum Corp.Ltd. vs R.Chandramouleeswaran And Ors. on 1 August, 2019
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ITEM NO.101 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2870/2007
BHARAT PETROLEUM CORP. LTD. Appellant(s)
VERSUS
R. CHANDRAMOULEESWARAN & ORS. Respondent(s)
WITH
SLP(C) No. 2645/2010 (XII)
SLP(C) No. 19246/2010 (XII)
SLP(C) No. 3967/2011 (XII)
SLP(C) No. 34955/2011 (XII)
(With appln.(s) for substitution and c/delay in filing
substitution appln.)
SLP(C) No. 34945/2011 (XII)
SLP(C) No. 34839/2011 (XII)
SLP(C) No. 16686/2012 (XII)
SLP(C) No. 17435/2012 (XII)
SLP(C) No. 29712-29713/2013 (XII)
SLP(C) No. 7165/2016 (XII)
SLP(C) No. 32286/2017 (XII)
SLP(C) No. 5649/2018 (XII)
SLP(C) Nos. 18342-18343/2018 (XII)
(With appln.(s) for exemption from filing O.T.)
Date : 01-08-2019 These appeals were called on for hearing today.
Signature Not Verified
Digitally signed by
CORAM :
SARITA PUROHIT
Date: 2019.08.03
HON'BLE THE CHIEF JUSTICE
10:38:11 IST
Reason:
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
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For Appellant(s) Mr. Vikramjit Banerjee,ASG
Mr. Anil Kumar Mishra,Adv.
Mr. Parijat Sinha,Adv.
Mr. S.C. Ghosh,Adv.
Ms. Reshmi Rea Sinha,Adv.
Mr. Rudra Dutta,Adv.
Mr. Devesh Mishra,Adv.
Mr. Sudhir Chandra,Sr.Adv.
Mr. Anil Kumar Mishra,Adv.
Mr. Parijat Sinha,Adv.
Mr. S.C. Ghosh,Adv.
Ms. Reshmi Rea Sinha,Adv.
Mr. Rudra Dutta,Adv.
Mr. Devesh Mishra,Adv.
Mr. Shekhar Naphade,Sr.Adv.
Mr. Parijat Sinha,AOR
Mr. S.C. Ghosh,Adv.
Ms. Reshmi Rea Sinha,Adv.
Mr. Rudra Dutta,Adv.
Mr. Abhikalp Pratap Singh,Adv.
Ms. S. Lakshmi Iyer,Adv.
Mr. Devesh Mishra,Adv.
Mr. Kailash Vasdev,Sr.Adv.
Mr. Anil Kumar Mishra,Adv.
Mr. Parijat Sinha,Adv.
Mr. S.C. Ghosh,Adv.
Ms. Reshmi Rea Sinha,Adv.
Mr. Rudra Dutta,Adv.
Mr. Devesh Mishra,Adv.
Mr. Sanjay Kapur,AOR
Mr. Bharath Gangadharan,Adv.
Mr. Kauser Husain,Adv.
For Respondent(s) Mr. Nagendra Rai,Sr.Adv.
Mr. Amitabh Sinha,Adv.
Mr. Chandra Bhushan Prasad,AOR
Mr. T.K. Nayak,Adv.
Ms. Tarini Naik,Adv.
Ms. Ekta Rani,Adv.
Mr. Mohan Parasaran,Sr.Adv.
Mr. M. Yogesh Kanna,AOR
Mr. S. Nagamuthu,Sr.Adv.
Mr. M.P. Parthiban,Adv.
Mr. Pragadeesh,Adv.
Mr. A.S. Vairawan,Adv.
Mr. R. Sudhakaran,Adv.
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Mr. Hardik Gauthan,Adv.
Mr. T.R.B. Sivakumar,AOR
Mr. A.S. Vairawan,Adv.
Mr. R. Sudhakaran,Adv.
Ms. V. Mohana,Sr.Adv.
Mr. B. Ragunath,Adv.
Mr. N.C. Kavitha,Adv.
Ms. Nikita Capoor,Adv.
Ms. Ankita Sharma,Adv.
Mr. Vijay Kumar,AOR
Mr. R. Balasubramanian,Sr.Adv.
Mr. M.A. Chinnasamy,AOR
Mr. C. Rubavathi,Adv.
Mr. B. Karunakaran,Adv.
Mr. V. Senthil Kumar,Adv.
Mr. P. Raja Ram,Adv.
Mr. K. Rajendran,Adv.
Mr. Roshan Chapagain,Adv.
Mr. Pukhrambam Ramesh Kumar,AOR
Ms. Neela Gokhale,Adv.
Ms. Shruti Dixit,Adv.
Mr. Ilam Paridi,Adv.
Ms. Shradha Jain,Adv.
for Ms. Kamakshi S. Mehlwal,AOR
Mr. E.C. Agrawala,AOR
Mr. Rishi Agrawala,Adv.
Mr. Sunil Murarka,Adv.
Ms. Madhavi Agrawal,Adv.
Ms. Prashi Tyagi,Adv.
Ms. Prabha Swami,Adv.
Ms. Divya Swami,Adv.
Mr. Nikhil Swami,AOR
Mr. Vikas Mehta,AOR
Mr. K.K. Mohan,AOR
Mr. Shiv Prakash Pandey,AOR
Mr. M.A. Krishna Moorthy,AOR
Mr. V. Balachandran,AOR
Mr. Kumar Dushyant Singh,AOR
Mr. Narendra Kumar,AOR
Mr. Awanish Sinha,AOR
Mr. Aravindh S.,AOR
UPON hearing the counsel the Court made the following
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O R D E R
List the matters on 7.8.2019, as Part-heard.
(Anand Prakash) (Sarita Purohit) Branch Officer AR-cum-PS