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[Cites 0, Cited by 0] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(1) in The Chhattisgarh Co-Operative Societies Act, 1960

(1)Notwithstanding anything contained in this Act or Rules framed thereunder or bylaws of any registered society or orders issued thereunder, the provisions of this chapter shall have overriding effect.