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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(3) in The Chhattisgarh Motor Vehicles Rules, 1994

(3)A Licensing Authority renewing the conductor's licence if it is not the authority which issued the licence shall intimate the fact of renewal in Form C.G.M.V.R.-16 (L. Con. R.R.) to the Licensing Authority by whom the licence was issued.