Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69A] [Entire Act] Union of India - Subsection Section 69A(11) in The Transfer Of Property Act, 1882 (11)In this section, “the Court” means the Court which would have jurisdiction in a suit to enforce the mortgage.
