Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 6] [Entire Act] Madras Presidency - Subsection Section 6(13) in Madras Hindu Religious and Charitable Endowments Act, 1951 (13)"religious charity" means a public charity associated with a Hindu festival or observance of a religious character, whether it be connected with a math or temple or not;
