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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(4)(d) in The Delhi Commission for Women Act, 1994

(d)to review, from time to time, the existing provisions of the Constitution and other laws affecting women and recommended amendments thereto so as to suggest remedial legislative measures to meet any lacunae;