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[Cites 0, Cited by 0] [Section 57A(3)] [Section 57A] [Entire Act]

State of Rajasthan - Subsection

Section 57A(3)(viii) in Rajasthan Factories Rules, 1951

(viii)particulars of any defects affecting the safe working load found at any such examination or after annealing and of the steps taken to remedy such defects.